Citation : 2023 Latest Caselaw 3501 MP
Judgement Date : 27 February, 2023
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
MP No. 1063 of 2023
(GREEN LAND SHELTERS PVT. LTD. THROUGH MANAGING DIRECTOR ARVIND BANJARI Vs SMT.
ASHOK RANI AND OTHERS)
Dated : 27-02-2023
Shri Yashpal Rathore, learned counsel for the petitioner.
Shri Vishal Sanothiya, learned Government Advocate appearing on
behalf of the Advocate General / respondent No.4.
None appears for respondents No.1 to 3, despite the fact that Vakalatnama has already been filed on their behalf, even though notice have
not been issued by this Court.
In view of the same, let the matter be listed on 14.03.2023 to be heard finally on the next date of hearing.
Till the next date of hearing, the learned Judge of the trial Court is requested not to pass final judgment.
(SUBODH ABHYANKAR) JUDGE
rcp
Signature Not Verified Signed by: RAMESH CHANDRA PITHWE Signing time: 27-02-2023 19:04:41
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