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Smt. Hanskunwar W/O Narayan Singh ... vs Smt. Kamla Kunwar D/O Karan Singh
2023 Latest Caselaw 3500 MP

Citation : 2023 Latest Caselaw 3500 MP
Judgement Date : 27 February, 2023

Madhya Pradesh High Court
Smt. Hanskunwar W/O Narayan Singh ... vs Smt. Kamla Kunwar D/O Karan Singh on 27 February, 2023
Author: Subodh Abhyankar

IN THE HIGH COURT OF MADHYA PRADESH AT INDORE SA No. 384 of 2023 (SMT. HANSKUNWAR W/O NARAYAN SINGH RAJPUT THROUGH POWER OF ATTORNEY HOLDER NARAYAN SINGH Vs SMT. KAMLA KUNWAR D/O KARAN SINGH AND OTHERS)

Dated : 27-02-2023 Shri Nitin Phadke, learned counsel for the appellant.

Heard on IA No.1587/2023, an application under Order 41 Rule 5 of the Code of Civil Procedure, 1908 for stay of impugned judgment and decree.

Till the next date of hearing, the parties are directed to maintain status quo, as it exists today.

Let the record of the case from the concerned trial Court as well as the first appellate Court be requisitioned.

(SUBODH ABHYANKAR) JUDGE

rcp

Signature Not Verified Signed by: RAMESH CHANDRA PITHWE Signing time: 27-02-2023 19:04:41

 
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