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Ramkumar vs Arvind Singh Rajput
2023 Latest Caselaw 3491 MP

Citation : 2023 Latest Caselaw 3491 MP
Judgement Date : 27 February, 2023

Madhya Pradesh High Court
Ramkumar vs Arvind Singh Rajput on 27 February, 2023
Author: Rajendra Kumar (Verma)
                                                                            1
                                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                                  AT JABALPUR
                                                                      CRA No. 18 of 2006
                                                            (RAMKUMAR AND OTHERS Vs ARVIND SINGH RAJPUT)

                                     Dated : 27-02-2023
                                               None for the appellant.

                                               Shri Vijay Pandey - Panel Lawyer for the respondent-State.

Shri Jayant Neekhra - Advocate for the objector.

The dispute involved in this matter can be resolved with the assistance of the Mediator.

Principal District and Sessions Judge, Narsinghpur is directed to appoint a Mediator in this matter placed at Gadarwara.

Office is directed to send copy of the impugned judgment and other relevant documents to the Principal District and Sessions Judge, Narsinghpur.

List after receipt of the report of Mediator.

(RAJENDRA KUMAR (VERMA)) JUDGE

Amitabh

Signature Not Verified SAN

Digitally signed by AMITABH RANJAN Date: 2023.03.01 16:45:02 IST

 
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