Manager The Oriental Insurance ... vs Smt. Sunita Thakur
2023 Latest Caselaw 3197 MP

                                                             1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                       MA No. 238 of 2014
                           (MANAGER THE ORIENTAL INSURANCE COMPANY LIMITED Vs SMT. SUNITA THAKUR AND OTHERS)

                          Dated : 21-02-2023
                                 Shri Rahul Singh Choudhary - Advocate for the appellant.

                                 Ms. Devika Thakur - Advocate for respondent No.1.

Shri Aditya Narayan Sharma - Advocate for respondent No.5.

Heard.

Reserved for judgment.

(G.S. AHLUWALIA) JUDGE

shubhankar

Signature Not Verified Signed by: SHUBHANKAR MISHRA Signing time: 22-Feb-23 9:57:16 AM