Manager The Oriental Insurance ... vs Pappu Singh Lodhi
2023 Latest Caselaw 3195 MP

Citation : 2023 Latest Caselaw 3195 MP
Judgement Date : 21 February, 2023

Madhya Pradesh High Court

Manager The Oriental Insurance ... vs Pappu Singh Lodhi on 21 February, 2023

Author: Gurpal Singh Ahluwalia

                                                             1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                       MA No. 227 of 2014
                           (MANAGER THE ORIENTAL INSURANCE COMPANY LIMITED Vs PAPPU SINGH LODHI AND OTHERS)

                          Dated : 21-02-2023
                                 Shri Rahul Singh Choudhary - Advocate for the appellant.

                                 None for the respondents.

Heard.

Reserved for judgment.

(G.S. AHLUWALIA) JUDGE

shubhankar

Signature Not Verified Signed by: SHUBHANKAR MISHRA Signing time: 22-Feb-23 9:57:16 AM

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