Raj Kishore Saxena vs The M.P. State Co Operative Dairy ...
2023 Latest Caselaw 3137 MP

                                                             1
                            IN    THE       HIGH COURT OF MADHYA PRADESH
                                                 AT JABALPUR
                                                      BEFORE
                                        HON'BLE SHRI JUSTICE VIVEK AGARWAL
                                              ON THE 21 st OF FEBRUARY, 2023
                                              WRIT PETITION No. 9547 of 2021

                           BETWEEN:-
                           RAJ KISHORE SAXENA, S/O SHRI LAXMI NARAYAN
                           SAXENA, AGED ABOUT 65 YEARS, OCCUPATION: LAST
                           SERVED AS SUPERVISOR (SAHAKARI) DUGDH SHANGH
                           HABIBGANJ BHOPAL M.P. R/O HOUSE NO 153 AMRIT
                           ENCLAVE AYODHYA BYPASS ROAD BHOPAL (MADHYA
                           PRADESH)

                                                                                          .....PETITIONER
                           (BY SHRI A.K. SINGH, ADVOCATE)

                           AND
                           1.    THE M.P. STATE CO OPERATIVE DAIRY
                                 FEDERATION LTD. THROUGH ITS MANAGING
                                 DIRECTOR DUGDHA BHAWAN HABIBGANJ
                                 DISTT. BHOPAL (MADHYA PRADESH)

                           2.    THE    REGIONAL    PROVIDENT   FUND
                                 COMMISSIONER SUB REGIONAL OFFICE, 59
                                 ARERA HILLS DISTRICT BHOPAL (MADHYA
                                 PRADESH)

                           3.    THE BHOPAL SAHAKARI DUGHDA SANGH MYDT.
                                 THROUGH        MANAGING       DIRECTOR
                                 (ADMINISTRATION) NEAR HABIBGANJ STATION
                                 HABIBGANJ   DISTRICT  BHOPAL (MADHYA
                                 PRADESH)

                                                                                       .....RESPONDENTS
                           (BY SHRI J.K. PILLAI, ADVOCATE )

                                 This petition coming on for admission this day, the court passed the
                           following:
                                                              ORDER

Learned counsel for both the parties submit that this case is covered with Signature Not Verified Signed by: SHIBA NARAYAN BISWAL Signing time: 2/23/2023 1:49:31 PM

orders of Coordinate Bench passed in Writ Petition No.15373/2019 (O.P. Garg and others Vs. Union of India and others) dated 14.11.2022 and it be directed that the said judgment will apply mutatis mutandis to the facts and circumstances of this case also.

Since both the parties are agreed, this petition is disposed of with a direction that the order dated 14.11.2022 passed in Writ Petition No.15373/2019 shall apply mutatis mutandis to the facts and circumstances of this case also.

(VIVEK AGARWAL) JUDGE Biswal

Signature Not Verified Signed by: SHIBA NARAYAN BISWAL Signing time: 2/23/2023 1:49:31 PM