Smt. Anjana Bakariya vs Umesh Bakariya
2023 Latest Caselaw 3093 MP

                                                               1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                        FA No. 389 of 2023
                                                (SMT. ANJANA BAKARIYA Vs UMESH BAKARIYA)

                         Dated : 20-02-2023
                                 Shri Ankit Saxena - Advocate for the appellant.

                                 Heard.
                                 The appeal is admitted for final hearing.
                                 Issue notice to the respondent on payment of process fee within seven

days, failing which this appeal shall stands dismissed automatically without

further reference to the Court.

He is also heard on IA No.2560 of 2023 for stay.

Subject to hearing the other side, till the next date of hearing, the impugned judgment and decree dated 27/01/2023 shall remain stayed.

Record of the Court below be requisitioned.

                                 Certified copy as per rules


                            (SUJOY PAUL)                                  (AMAR NATH (KESHARWANI))
                               JUDGE                                               JUDGE

                         manju




Signature Not Verified
Signed by: MANJU
Signing time:
2/22/2023 2:25:08 PM