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Anup Kumar Gupta vs Akhilesh Diwedi
2023 Latest Caselaw 2828 MP

Citation : 2023 Latest Caselaw 2828 MP
Judgement Date : 15 February, 2023

Madhya Pradesh High Court
Anup Kumar Gupta vs Akhilesh Diwedi on 15 February, 2023
Author: Anjuli Palo
                                                                         1
                                                  IN THE HIGH COURT OF MADHYA PRADESH
                                                               AT JABALPUR
                                                                   CRR No. 3006 of 2019
                                                             (ANUP KUMAR GUPTA Vs AKHILESH DIWEDI)

                                    Dated : 15-02-2023
                                             None for the petitioner.

                                             Shri Dharmendra Kumar Pandey - Advocate for the respondent.

Counsel appearing for the respondent informs that this petition becomes infructuous as the matter is already decided before the trial Court.

He is directed to produce the copy of judgment on the next date of

hearing.

List on 17.02.2023.

(SMT. ANJULI PALO) JUDGE

Prachi

Signature Not Verified SAN

Digitally signed by PRACHI PANDEY Date: 2023.02.16 12:49:39 IST

 
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