Santosh vs Arvind Kumar
2023 Latest Caselaw 2774 MP

                                                        1
                            IN    THE     HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                 HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA
                                           ON THE 15 th OF FEBRUARY, 2023
                                            MISC. PETITION No. 4349 of 2021

                           BETWEEN:-
                           1.    SANTOSH S/O NATHU SAO JAIN, AGED ABOUT 62
                                 Y E A R S , OCCUPATION:   BUSINESS   R/O
                                 LODHIKHEDA       TEH.   SAUNSAR    DISTT.
                                 CHHINDWARA (MADHYA PRADESH)

                           2.    AZAD S/O SHRI HIRDE CHAND JAIN, AGED ABOUT
                                 64     YEARS, OCCUPATION:     BUSINESS R/O
                                 LODHIKHEDA       TEH.   SAUNSAR      DISTT.
                                 CHHINDWARA (MADHYA PRADESH)

                           3.    PRAKASH S/O SHRI MOHANLAL JAIN, AGED
                                 ABOUT 73 YEARS, OCCUPATION: BUSINESS R/O
                                 LODHIKHEDA     TEH.   SAUNSAR     DISTT.
                                 CHHINDWARA (MADHYA PRADESH)

                           4.    PARAS S/O SHRI SUKMAL SAO JAIN, AGED ABOUT
                                 62    YEARS, OCCUPATION:      BUSINESS R/O
                                 LODHIKHEDA       TEH.   SAUNSAR      DISTT.
                                 CHHINDWARA (MADHYA PRADESH)

                                                                               .....PETITIONERS
                           (BY SHRI H.C.KOHLI - ADVOCATE )

                           AND
                           1.    ARVIND KUMAR S/O LATE SHRI KISHAN LAL
                                 JAIN, AGED ABOUT 56 YEARS, R/O SHASHTRI
                                 WARD, SHANTINATH ROAD, RAMTEK DISTRICT
                                 NAGPUR (MAHARASHTRA)

                           2.    MAHENDRA KUMAR S/O LATE SHRI KISHAN LAL
                                 JAIN, AGED ABOUT 52 YEARS, R/O SHASHTRI
                                 WARD, SHANTINATH ROAD, RAMTEK DISTRICT
                                 NAGPUR (MAHARASHTRA)

                           3.    DEEPENDRA KUMAR S/O LATE KISHAN LAL JAIN,
                                 AGED ABOUT 48 YEARS, R/O SHASHTRI WARD,
                                 SHANTINATH ROAD, RAMTEK DISTRICT NAGPUR
Signature Not Verified
Signed by: TRUPTI GUNJAL
Signing time: 17-Feb-23
6:19:17 PM
                                                                2
                                   (MAHARASHTRA)

                                                                                         .....RESPONDENTS


                                   This petition coming on for admission this day, th e court passed the
                           following:
                                                                ORDER

At the outset, it is submitted by the counsel for the petitioners that the final judgment and decree has been passed, therefore, this petition has rendered infructuous.

Accordingly, the petition is dismissed as infructuous.

(G.S. AHLUWALIA) JUDGE TG /-

Signature Not Verified Signed by: TRUPTI GUNJAL Signing time: 17-Feb-23 6:19:17 PM