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Naresh Rajoriya vs The State Of Madhya Pradesh
2023 Latest Caselaw 2750 MP

Citation : 2023 Latest Caselaw 2750 MP
Judgement Date : 14 February, 2023

Madhya Pradesh High Court
Naresh Rajoriya vs The State Of Madhya Pradesh on 14 February, 2023
Author: Vivek Agarwal

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 26587 of 2022 (NARESH RAJORIYA Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Dated : 14-02-2023 Dr. Anuvad Shrivastava - Advocate for the applicant.

Shri Manas Mani Verma - Government Advocate for the State.

Learned counsel for the applicant prays for time to bring some judgments in his favour.

On his request, list this case after two weeks.

(VIVEK AGARWAL) JUDGE

Tabish

Signature Not Verified SAN

Digitally signed by MOHD TABISH KHAN Date: 2023.02.15 10:21:03 IST

 
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