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D.D. Kachhi vs The State Of Madhya Pradesh
2023 Latest Caselaw 2749 MP

Citation : 2023 Latest Caselaw 2749 MP
Judgement Date : 14 February, 2023

Madhya Pradesh High Court
D.D. Kachhi vs The State Of Madhya Pradesh on 14 February, 2023
Author: Vivek Agarwal

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 13675 of 2018 (D.D. KACHHI Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Dated : 14-02-2023 Shri K.K. Kushwaha - Advocate for the petitioner.

Shri Piyush Bhatnagar - Panel Lawyer for the State.

Shri Piyush Bhatnagar submits that identical issue is pending before the Larger Bench in Writ Appeal No.815/2017 for adjudication, therefore, this petition be taken up for hearing after adjudication of the similar issue before the

Larger Bench which has been constituted to iron out, differences arising out of judgment rendered by Hon'ble Supreme Court in State Of Punjab & Ors vs Rafiq Masih (White Washer), (2015) 4 SCC 334 a n d High Court of Punjab & Haryana & Others vs. Jagdev Singh, (2016) 14 SCC 267.

Awaiting decision in the said writ appeal, list this case after decision in the said writ appeal.

(VIVEK AGARWAL) JUDGE

Tabish

Signature Not Verified SAN

Digitally signed by MOHD TABISH KHAN Date: 2023.02.15 10:21:07 IST

 
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