Parmal Singh vs The State Of Madhya Pradesh
2023 Latest Caselaw 2746 MP

Citation : 2023 Latest Caselaw 2746 MP
Judgement Date : 14 February, 2023

Madhya Pradesh High Court

Parmal Singh vs The State Of Madhya Pradesh on 14 February, 2023

Author: Rohit Arya

                                      1
                  IN THE HIGH COURT OF MADHYA PRADESH
                               AT GWALIOR
                               CRA No. 754 of 2014
                      (PARMAL SINGH Vs THE STATE OF MADHYA PRADESH)

Dated : 14-02-2023
         Shri Sanjay Gupta, learned counsel for the appellant.

         Shri Rajesh Shukla, learned Deputy Advocate General for the
respondent-State.

Heard.

Reserved for judgment.

(ROHIT ARYA) (SATYENDRA KUMAR SINGH) JUDGE JUDGE

Prachi

PRACHI MISHRA 2023.02.15 15:27:35 +05'30'

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