Citation : 2023 Latest Caselaw 2661 MP
Judgement Date : 13 February, 2023
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CRA No. 1511 of 2005
(SHIVKUMAR @ SHIVRAJ @ GUDDU AND ORS. Vs THE STATE OF M.P.)
Dated : 13-02-2023
Shri Rajesh Dixit - Advocate for appellant.
Shri P.K. Choubey - Government Advocate for the respondent/State.
The dispute involved in this matter can be resolved with the assistance of the Mediator.
Principal District and Sessions Judge, Narsingpur is directed to appoint a
Mediator in this matter placed at Gadarwara.
Office is directed to send copy of the impugned judgment and other relevant documents to the Principal District and Sessions Judge, Narsingpur.
List after receipt of the report of Mediator.
(RAJENDRA KUMAR (VERMA)) JUDGE
DevS
Signature Not Verified Signed by: DEVESH K SHRIVASTAVA Signing time: 2/14/2023 10:31:34 AM
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