Raghuveer Yadav And Ors. vs The State Of M.P.
2023 Latest Caselaw 2660 MP

                                                                 1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                         CRA No. 1407 of 2005
                                          (RAGHUVEER YADAV AND ORS. AND OTHERS Vs THE STATE OF M.P.)

                          Dated : 13-02-2023
                                 Shri A.K. Chourasia - Advocate for appellant.

                                 Shri P.K. Choubey - Government Advocate for the respondent/State.

The dispute involved in this matter can be resolved with the assistance of the Mediator.

Principal District and Sessions Judge, Chhatarpur is directed to appoint a

Mediator in this matter placed at Chhatarpur.

Office is directed to send copy of the impugned judgment and other relevant documents to the Principal District and Sessions Judge, Chhatarpur.

List after receipt of the report of Mediator.

(RAJENDRA KUMAR (VERMA)) JUDGE

DevS

Signature Not Verified Signed by: DEVESH K SHRIVASTAVA Signing time: 2/14/2023 10:31:34 AM