Aleem Khan vs Gajraj Singh Kushwah
2023 Latest Caselaw 2536 MP

                                 1
 IN     THE      HIGH COURT OF MADHYA PRADESH
                       AT GWALIOR
                BEFORE NATIONAL LOK ADALAT
              HON'BLE SHRI JUSTICE ROHIT ARYA
                              &
            SHRI J.D. SURYAVANSI, SENIOR ADVOCATE
                  ON THE 11 th OF FEBRUARY, 2023
         MISCELANEOUS CRIMINAL CASE No. 5874 of 2012

BETWEEN:-
ALEEM KHAN S/O SHRI ANWAR HUSSAIN, AGED
ABOUT 28 YEARS, OCCUPATION: DRIVER VILL-GHOSI
PURA FARRASKHANA,GWALIOR (MADHYA PRADESH)

                                                              .....APPLICANT
(BY SHRI VIVEK MISHRA - ADVOCATE)

AND
GAJRAJ SINGH KUSHWAH S/O SHRI SHAMBHU SINGH
KUSHWAH, AGED ABOUT 32 YEARS, OCCUPATION:
BUSINESS C/O RAMVEER SINGH BHADORIYA,
RANVEER COLONY BHIND ROAD DISTT.GWALIOR
(MADHYA PRADESH)

                                                          .....RESPONDENTS


      This application coming on for conciliation this day, the Bench passed

the following:
                                  ORDER

This petition under Section 482 of Cr.P.C. has beden filed against the order dated 17/07/2022 passed by ACJM, Gwalior (M.P.) in Criminal Complaint No. 13338/2010.

As per the status/office report, the impugned proceedings (trial) stands concluded vide judgment dated 21/06/2016 by the JMFC, Gwalior (M.P.) in SC NIA/2513338/2010.

In view of the aforesaid, nothing survives in this petition to address upon and the same is hereby dismissed having been rendered infructuous.

   (ROHIT ARYA)                                              (J.D. SURYAVANSI )
      MEMBER                                                     MEMBER
Prachi

   PRACHI
   MISHRA
   2023.02.17
   11:05:47
   +05'30'