Smt. Kranti Bai vs Shri Kishore Singh
2023 Latest Caselaw 2512 MP

                                  1
 IN      THE     HIGH COURT OF MADHYA PRADESH
                      AT JABALPUR
                    BEFORE LOK ADALAT
          HON'BLE SHRI JUSTICE MANINDER S. BHATTI
                             &
             SHRI K.C.GHILDIYAL, SR. ADVOCATE
                   ON THE 11 th OF FEBRUARY, 2023
                       FIRST APPEAL No. 620 of 2013

BETWEEN:-
SMT. KRANTI BAI W/O SHRI KISHORE SINGH, AGED
ABOUT 22 YEARS, VILL. JHIRIYA, TEHSIL GADARWARA
(MADHYA PRADESH)

                                                                .....APPELLANT
(BY SHRI JAYANT NEEKHRA - ADVOCATE)

AND
SHRI KISHORE SINGH S/O HAKAM SINGH GUJJAR,
AGED ABOUT 25 YEARS, VILL. PANDRAI THAKUR, TAH.
BANKHEDI (MADHYA PRADESH)

                                                              .....RESPONDENTS
(NONE)

      T h i s appeal    coming   on   for conciliation this       day, JUSTICE
MANINDER S. BHATTI passed the following:
                                   ORDER

This first appeal arising out of judgment and decree dated 30.04.2013 passed in Civil Suit No.37A/2012 under Section 9 of the Hindu Marriage Act by Additional District Judge, Pipariya, District-Hoshangabad (MP).

Learned counsel for appellant contends that in the present appeal aforesaid judgment and decree which was passed on an application moved by respondent/husband under Section 9 of the Hindu Marriage Act and during pendency of the appeal, respondent/husband has expired. Therefore, the cause

agitated in the present appeal has rendered otiose.

Accordingly, this first appeal stands disposed off.

            (MANINDER S. BHATTI)                                                                                                                (K.C.GHILDIYAL)
                  MEMBER                                                                                                                        MEMBER
     shabana
SHABANA ANSARI
                 Digitally signed by SHABANA ANSARI

DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, ou=HIGH COURT OF MADHYA PRADESH, postalCode=482001, st=Madhya Pradesh, 2.5.4.20=4bc06f2e678b75148b60bb7947ee9ffc5ed27ef1f43a5d4d93d2d13dda510735, pseudonym=B646F86821C200C9792A53984F1D0790135DE39A, serialNumber=8A5E15A33816E651B4DB52BF3225281EF6C191F68E5EBE90A6E101CF42422711, cn=SHABANA ANSARI Date: 2023.02.13 17:41:57 +05'30'