Citation : 2023 Latest Caselaw 2464 MP
Judgement Date : 11 February, 2023
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
BEFORE NATIONAL LOK ADALAT
HON'BLE SHRI JUSTICE ROHIT ARYA
&
SHRI J.D. SURYAVANSI, SENIOR ADVOCATE
ON THE 11 th OF FEBRUARY, 2023
SECOND APPEAL No. 1710 of 2021
BETWEEN:-
NAVAL SINGH S/O LATE SHRI KHEM SINGH, AGED
ABOUT 58 YEARS, OCCUPATION: KRASHI RESIDENT OF
PANCHMUKHI HANUMAN MANDIR KE PAAS HARKOTA
TAAL DISTRICT GWALIOR (MADHYA PRADESH)
.....APPELLANT
(BY SHRI B.D. JAIN - LEARNED COUNSEL FOR APPELLANT -
DEFENDANT NO.1)
AND
1. SMT. KASHIBAI S/O LATE BADRI PRASAD
TATHAKATHIT D/O LT. SHRI HARMUKHA, AGED
ABOUT 71 YEARS, RESIDENT OF PANCHMUKHI
HANUMAN MANDIR KE PAAS HARKOTA TAAL
DISTRICT GWALIOR (MADHYA PRADESH)
2. KHEM SINGH S/O LATE SHRI HARKUKH (DEAD)
THROUGH VARISAAN
A. (DEAD) SMT. RADHA BAI W/O LT. SHRI KHEM
SINGH, AGED ABOUT 75 YEARS, PANCHMUKHI
HANUMAN MANDIR KE PASS HARKOTA TAL
DISTT. GWALIOR (MADHYA PRADESH)
B. VISHAN SINGH S/O LT. SHRI KHEM SINGH,
AGED ABOUT 48 YEARS, PANCHMUKHI
HANUMAN MANDIR KE PASS HARKOTA TAL
DISTT. GWALIOR (MADHYA PRADESH)
C. KAILASH S/O LT. SHRI KHEM SINGH, AGED
ABOUT 43 YEARS, PANCHMUKHI HANUMAN
MANDIR KE PASS HARKOTA TAL DISTT.
GWALIOR (MADHYA PRADESH)
D. BHEEKAM SINGH S/O LT. SHRI KHEM SINGH,
2
AGED ABOUT 38 YEARS, PANCHMUKHI
HANUMAN MANDIR KE PASS HARKOTA TAL
DISTT. GWALIOR (MADHYA PRADESH)
E. (DEAD) SMT. RAMMO W/O SHANKAR
KUSHWAH (DEAD) THR. VARISAAN
1. SMT. JASODA D/O SHANKAR, AGED ABOUT 32
Y E A R S , NAKA CHANDRAVADNI LASHKAR
GWALIOR (MADHYA PRADESH)
2. DILIP S/O SHANKAR, AGED ABOUT 30 YEARS,
NAKA CHANDRAVADNI LASHKAR GWALIOR
(MADHYA PRADESH)
3. CHOTI BAI D/O SHANKAR, AGED ABOUT 25
Y E A R S , NAKA CHANDRAVADNI LASHKAR
GWALIOR (MADHYA PRADESH)
F. SMT. SANTO W/O LT. SHRI KARAN SINGH GOL
PAHADIYA NAVGRAH COLONY LASHKAR
GWALIOR (MADHYA PRADESH)
G. SMT. MOHINI W/O SHRI BACCHU KUSHWAH
PANCHMUKHI HANUMAN MANDIR KE PASS
HARKOTA GWALIOR (MADHYA PRADESH)
H. SMT. CHOTI BAI W/O LT. SHRI TARA
KUSHWAH PANCHMUKHI HANUMAN MANDIR KE
PASS HARKOTA TAL DISTT. GWALIOR (MADHYA
PRADESH)
I. YOGESH S/O TARA KUSHWAH, AGED ABOUT 20
YEAR S, PANCHMUKHI HANUMAN MANDIR KE
PASS HARKOTA TAL DISTT. GWALIOR (MADHYA
PRADESH)
3. HEERA LAL S/O LT. SHRI HARMU KHA (DEAD)
THR. VARISAAN
A. SMT. CHIROJI BAI W/O LT. SHRI HEERA LAL
PANCHMUKHI HANUMAN MANDIR KE PASS
HARKOTA TAL DISTT. GWALIOR (MADHYA
PRADESH)
B. PHOOL SINGH S/O HEERALAL PANCHMUKHI
HANUMAN MANDIR KE PASS HARKOTA TAL
DISTT. GWALIOR (MADHYA PRADESH)
C. SMT. DEVIKA W/O JAGDISH KUSWAH D/O LT.
SHRI HEERALAL SHANKAR COLONY HIGHWAY
ROAD GOL PAHADIYA LASHKAR GWALIOR
3
(MADHYA PRADESH)
D. SMT. RAMPO W/O KALLU KUSHWAH TAYLOR
D/O LT. SHRI HEERALAL GRAM ANTRI DISTT.
GWALIOR (MADHYA PRADESH)
E. SMT. POOJA W/O BHAJAN LAL KUSHWAH D/O
LT. SHRI HEERALAL GRAM KULETH DISTT.
GWALIOR (MADHYA PRADESH)
F. SMT. GAYATRI W/O LALLA KUSHWAH D/O LT.
SHRI HEERALAL PARSHAD RAKESH MAHOR KE
MAKAN KE PASS TARAGANJ LASHKAR GWALIOR
(MADHYA PRADESH)
G. SMT. JANKARI W/O SHRI MUKESH KUSHWAH
D/O LT. SHRI HEERA LAL VEERPUR KI PAHADIYA
SIDDHBABA MANDIR KE PASS LASHKAR
GWALIOR (MADHYA PRADESH)
4. SMT. BOONDA BAI W/O KALLARAM KUSHWAH
D/O HARMUKHI VADHU VARISAAN
A. BABU KUSHWAH S/O KALLA RAM KUSHWAH
AGE 50 (DEAD) THR. VARISAAN
1. SMT. RAMVETI W/O LT. SHRI BABU RAKESH
GRAM GUDA DISTT. GWAIOR (MADHYA
PRADESH)
2. RAKESH S/O LT. SHRI BABU, AGED ABOUT 24
YEARS, GRAM GUDA DISTT. GWAIOR (MADHYA
PRADESH)
3. KAMAL S/O LT. SHRI BABU, AGED ABOUT 32
YEARS, GRAM GUDA DISTT. GWAIOR (MADHYA
PRADESH)
4. MANOJ S/O LT. SHRI BABU, AGED ABOUT 22
YEARS, GRAM GUDA DISTT. GWALIOR (MADHYA
PRADESH)
. 5. SMT. CHANDRA W/O SHRI NAMALOOM D/O
BABU, AGED ABOUT 27 YEARS, GRAM GUDA
DISTT. GWALIOR (MADHYA PRADESH)
B. VIJAY KUSHWAH S/O KALLA RAM KUSHWAH
AGE 45 (DEAD) THR. VARISAAN
B1. SMT. SUMPATIYA W/O VIJAY, AGED ABOUT 47
YEARS, GRAM GUDA DISTT. GWALIOR (MADHYA
PRADESH)
4
B2. KISHAN S/O VIJAY, AGED ABOUT 26 YEARS,
GRAM GUDA DISTT. GWALIOR (MADHYA
PRADESH)
C. DOJI KUSHWAH S/O KALLA RAM KUSHWAH
GRAM GUDA LASHKAR GWALIOR (MADHYA
PRADESH)
5. PAWAN KUMAR S/O BADHURAM GANGVANI
ANDE BALA PANCHMUKHI HANUMAN MANDIR
KE PASS HARKOTA TAL DISTT. GWALIOR
(MADHYA PRADESH)
6. COLLECTOR / DISTRICT MAGISTRATE
C O L L E C T O R DISTT. GWALIOR (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI SAURABH BHELSEWALE - LEARNED COUNSEL FOR
RESPONDENT NO.1/PLAINTIFF
SHRI R.S. DHAKD - LEARNED COUNSEL FOR RESPONDENT
NO.4/DEFENDANT)
This appeal coming on for conciliation this day, the Bench passed the
following:
ORDER
This appeal by defendant No.1 is directed against the judgment and decree dated 30/10/2021 passed by 15th District Judge, Gwalior (M.P.) in Civil Appeal No. 60/2019.
During pendency of appeal, inter se d is p ute between defendant No.1/appellant and plaintiff has been amicably settled, therefore, the decree dated 24/01/2019 of trial Court and first appellate Court dated 30/10/2021 qua appellant/defendant No.1 and plaintiff stands accordingly modified in terms of compromise. However, the share of defendant No.4 Boondabai through LRS as determined by the Appellate Court to the extent of 1/6 share in the suit property against which no appeal has been filed by the said defendants stands crystallized. The compromise arrived at today shall not affect the said
crystallized right of defendant No.4.
Appeal stands disposed of in terms of compromise.
Decree be drawn accordingly.
(ROHIT ARYA) (J.D. SURYAVANSI )
MEMBER MEMBER
Prachi
PRACHI
MISHRA
2023.02.16
16:06:22
+05'30'
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