Sumit Mishra vs The State Of Madhya Pradesh
2023 Latest Caselaw 2373 MP

Citation : 2023 Latest Caselaw 2373 MP
Judgement Date : 9 February, 2023

Madhya Pradesh High Court

Sumit Mishra vs The State Of Madhya Pradesh on 9 February, 2023

Author: Rajendra Kumar (Verma)

                                                                           1
                                                    IN THE HIGH COURT OF MADHYA PRADESH
                                                                 AT JABALPUR
                                                                    CRA No. 12295 of 2022
                                                           (SUMIT MISHRA Vs THE STATE OF MADHYA PRADESH)

                                     Dated : 09-02-2023
                                               Shri Manish Datt - Senior Advocate with Shri Siddharth Sharma -

                                     Advocate for the appellant.
                                               Shri C.M. Tiwari - Government Advocate for the respondent/State.

Judgment dictated. Signed and dated separately.

(RAJENDRA KUMAR (VERMA)) JUDGE

Amitabh

Signature Not Verified SAN

Digitally signed by AMITABH RANJAN Date: 2023.02.11 17:11:42 IST

Download the LatestLaws.com Mobile App