Guddu @ Mukaam Singh vs The State Of Madhya Pradesh
2023 Latest Caselaw 2307 MP

IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 720 of 2022 (GUDDU @ MUKAAM SINGH Vs THE STATE OF MADHYA PRADESH)

Dated : 08-02-2023 Shri Nandlal Tiwari- Advocate for the appellant.

Shri K. K. Tiwari- Government Advocate appearing on behalf of Advocate General.

After arguing for some time, learned counsel for the appellant prays for and is granted time to produce the judgments in respect of age determination of

the prosecutrix.

List the matter after two weeks.

                            (S. A. DHARMADHIKARI)                       (PRAKASH CHANDRA GUPTA)
                                     JUDGE                                       JUDGE

                         N.R.

Signature Not Verified Signed by: NARENDRA KUMAR RAIPURIA Signing time: 2/8/2023 4:52:35 PM