Rakesh vs The State Of Madhya Pradesh
2023 Latest Caselaw 2305 MP

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                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT GWALIOR
                                                      CRA No. 4572 of 2022
                                                (RAKESH Vs THE STATE OF MADHYA PRADESH)

                         Dated : 08-02-2023
                                 Shri Arvind Dwivedi-Advocate for the appellant.

                                 Dr. Anjali Gyanani-Public Prosecutor for respondent/State.

IA. No.8342/2022 is an application for exemption from filing certified copy of the impugned judgment.

For the reasons stated in the application, the IA is allowed.

                              (ROHIT ARYA)                                (SATYENDRA KUMAR SINGH)
                                 JUDGE                                             JUDGE

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Signature Not Verified Signed by: PAWAN DHARKAR Signing time: 2/8/2023 8:13:34 PM