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Deceased Kanhaiyalal Through ... vs Ramkanya Bai
2023 Latest Caselaw 2283 MP

Citation : 2023 Latest Caselaw 2283 MP
Judgement Date : 8 February, 2023

Madhya Pradesh High Court
Deceased Kanhaiyalal Through ... vs Ramkanya Bai on 8 February, 2023
Author: Pranay Verma
                                                       1

                           IN    THE     HIGH COURT OF MADHYA PRADESH
                                               AT INDORE
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE PRANAY VERMA
                                           ON THE 8 th OF FEBRUARY, 2023
                                          MISC. PETITION No. 2471 of 2022

                          BETWEEN:-
                          1.    DECEASED KANHAIYALAL THROUGH DHULIBAI
                                W/O LATE KANHAIYALAL, AGED ABOUT 80
                                YE A R S , OCCUPATION: HOUSE WIFE GRAM
                                BHATKHEDI,      TEH.  KHACHROD  (MADHYA
                                PRADESH)

                          2.    SHIVAM S/O LATE KANHAIYALAL, AGED ABOUT
                                60 YEARS, OCCUPATION: AGRICULTURIST GRAM
                                BHATKHEDI (MADHYA PRADESH)

                          3.    DURGABAI W/O RAMGOAPL, AGED ABOUT 60
                                YE A R S , OCCUPATION: HOUSE WORK GRAM
                                UPLAI (MADHYA PRADESH)

                          4.    KALABAI W/O MOHANLAL, AGED ABOUT 52
                                Y E A R S , OCCUPATION:    HOUSEWORK
                                BADAYLACHOURASI (MADHYA PRADESH)

                          5.    LEELA BAI W/O OMPRAKASH, AGED ABOUT 48
                                YEARS, OCCUPATION: HOUSE WORK BANGROD
                                (MADHYA PRADESH)

                          6.    TAMU BAI @ MOHANBAI W/O MOHANLAL, AGED
                                ABOUT 45 YEARS, OCCUPATION: HOUSE WORK
                                KANCHANKHDI (MADHYA PRADESH)

                          7.    ARJUN S/O SHIVRAMJI DHAKAD, AGED ABOUT 29
                                YEAR S , OCCUPATION: AGRICULTURIST GRAM
                                BHATKHEDI (MADHYA PRADESH)

                          8.    SANTOSH S/O SHIVRAMJI DHAKAD, AGED ABOUT
                                27 YEARS, OCCUPATION: AGRICULTURIST GRAM
                                BHATKHEDI,    TEH.  KHACHROD     (MADHYA
                                PRADESH)

                                                                            .....PETITIONERS
                          (BY SHRI RISHIRAJ TRIVEDI - ADVOCATE)
Signature Not Verified
Signed by: RASHMI
PRASHANT
Signing time: 09-Feb-23
12:23:14 PM
                                                              2
                          AND
                          1.    RAMKANYA BAI W/O DURGALAL, AGED ABOUT
                                50 YEARS, OCCUPATION: HOUSE WORK GRAM
                                DHAMOTAR / AT PRESENT- GRAM BERCHHA,
                                TEH. NAGDA, DISTT. UJJAIN (MADHYA PRADESH)

                          2.    MANGILAL    S/O  GHASIJI  OCCUPATION:
                                AGRICULTURIST GRAM BHATKHEDI, TEH.
                                KHACHROD (MADHYA PRADESH)

                          3.    VISHNU    S/O  SITARAM    OCCUPATION:
                                AGRICULTURIST GRAM BHATKHEDI, TEH.
                                KHACHROD (MADHYA PRADESH)

                          4.    OMPRAKASH         S/O  KESHURAMJI          DHAKAD
                                OCCUPATION:          AGRICULTURIST          GRAM
                                BHATKHEDI,       TEH.   KHACHROD          (MADHYA
                                PRADESH)

                          5.    RAMESHWAR         S/O   NANURAMJI          DHAKAD
                                OCCUPATION:          AGRICULTURIST          GRAM
                                BHATKHEDI,       TEH.   KHACHROD          (MADHYA
                                PRADESH)

                          6.    RAMCHANDRA S/O NIRBHAYRAMJI DHAKAD
                                OCCUPATION:    AGRICULTURIST   GRAM
                                BHATKHEDI,  TEH.  KHACHROD   (MADHYA
                                PRADESH)

                          7.    M.P. STATE THROUGH               COLLECTOR UJJAIN
                                (MADHYA PRADESH)

                          8.    MURTI SHRI RAMJANKI MANDIR @ RAMOLA
                                M ANDIR GRAM BHATKHEDI, TEH. KHACHROD
                                (MADHYA PRADESH)

                                                                                       .....RESPONDENTS
                          (BY SHRI YOGENDRA KUMAR JOSHI - ADVOCATE FOR RESPONDENT
                          NO.2)

                                This petition coming on for admission this day, th e court passed the
                          following:
                                                              ORDER

Learned counsel for respondent No.1 submits that the Civil suit out of which the present petition arises has itself been finally decided by judgment and Signature Not Verified Signed by: RASHMI PRASHANT Signing time: 09-Feb-23 12:23:14 PM

decree dated 24.11.2022.

The said statement is taken on record in view of which nothing further survives for determination in this petition which is accordingly disposed off as infructuous with liberty to the petitioners to revive the same in case the suit has not been decided.

Certified copy as per rules.

(PRANAY VERMA) JUDGE rashmi

Signature Not Verified Signed by: RASHMI PRASHANT Signing time: 09-Feb-23 12:23:14 PM

 
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