Digvijay Singh vs The State Of Madhya Pradesh
2023 Latest Caselaw 2245 MP

                                     1
              IN THE HIGH COURT OF MADHYA PRADESH
                           AT JABALPUR
                             CRA No. 2011 of 2017
                    (DIGVIJAY SINGH Vs THE STATE OF MADHYA PRADESH)

Dated : 08-02-2023
       Shri Rakesh Singh - Advocate for appellant.

       Shri L.A.S. Baghel - Deputy Government Advocate for the
respondent/State.

Shri R.S. Mehndiratta - Advocate for objector.

Heard on I.A. No.20684/2022 which is the fourth application filed under

Section 389(1) of the Code of Criminal Procedure on behalf of the appellant for suspension of sentence and grant of bail to appellant.

Earlier application filed by appellant for suspension of sentence and grant of bail was dismissed as withdrawn.

Vide the impugned judgment dated 28.04.2017 passed by the 4th Additional Sessions Judge, Bhopal in S.T. No.38/2013, the appellant has been convicted for offence punishable under Section 302, 307/34 and 307 of Indian Penal Code and sentenced to undergo Life Imprisonment, R.I. for 10 years and R.I for 7 years with fine of Rs.3,000/-, 2000/- and 1000/- respectively with

default stipulations.

Learned counsel appearing for appellant prayed for suspension of sentence and grant of bail on ground of incarceration of appellant for long period.

Application for suspension of sentence of co-accused person has already been considered on said ground and has been dismissed. Case of appellant is similar to that of other co-appellant and there is no distinguishable features. Appellant is also having criminal antecedents and crime committed by appellant

along with other co-appellant in day time using dangerous weapons and a professional crime.

Considering the aforesaid circumstances, I.A. No.20684/2022 filed by appellant is dismissed.

     (SANJAY DWIVEDI)                                                                (VISHAL DHAGAT)
          JUDGE                                                                           JUDGE

  sp/-
SUNIL KUMAR
              Digitally signed by SUNIL KUMAR PATEL

DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, ou=HIGH COURT OF MADHYA PRADESH, postalCode=482001, st=Madhya Pradesh, 2.5.4.20=3ad456309c8cfa67fdf9acdac6949bbc6ea3342f02b1af1bdaf3424 a04c11d99,

PATEL pseudonym=EB80E81424E3C3A3FCB5801D65B573419C2D9C68, serialNumber=5011B37A3DD5E32019F501F10E878D2F118732491B5F40B DC9923237D954365B, cn=SUNIL KUMAR PATEL Date: 2023.02.14 11:34:24 +05'30'