Cambridge Public School,Seoni vs Rajyawardhan
2023 Latest Caselaw 2214 MP

                                1
 IN    THE      HIGH COURT OF MADHYA PRADESH
                     AT JABALPUR
                         BEFORE
      HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA
                   ON THE 7 th OF FEBRUARY, 2023
                    FIRST APPEAL No. 190 of 2008

BETWEEN:-
CAMBRIDGE PUBLIC SCHOOL, SEONI THROUGH SHRI
A.K. TIWARI, CHAIRMAN CUM MANAGING DIRECTOR,
CAMBRIDGE PUBLIC SCHOOL SEONI (MADHYA
PRADESH)
[AMENDED AS PER ORDER DATED 05/11/2019]
SMT. SHIKHA TIWARI, CHAIRMAN -CUM- MANAGING
DIRECTOR, CAMBRIDGE PUBLIC SCHOOL, SEONI
(MADHYA PRADESH)

                                                             .....APPELLANT
(BY MS. J. AIYER - ADVOCATE)

AND
1.    RAJYAWARDHAN S/O LATE BHAGWAN DAS,
      AGED ABOUT 63 YEARS, R/O HEERANANDANI
      GARDEN, PAWAI MUMBAI (MAHARASHTRA)

2.    HARSHWARDHAN S/O LATE BHAGWAN DAS,
      AGED ABOUT 53 YEARS, R/O HEERANANDANI
      GARDEN, PAWAI MUMBAI (MAHARASHTRA)

3.    SMT PRAKASHWATI WD/O BHAGWAN DAS, AGED
      ABOUT 82 YEARS, R/O HEERANANDANI GARDEN,
      PAWAI MUMBAI (MAHARASHTRA)

                                                           .....RESPONDENTS
(NONE )

      T h is appeal coming on for orders this day, t h e cou rt passed the
following:
                               JUDGMENT

Heard on I.A. No.634/2023, an application seeking permission to withdraw this appeal because of out of Court compromise.

Accordingly, the appeal is dismissed as withdrawn.

(G.S. AHLUWALIA) JUDGE shubhankar Digitally signed by SHUBHANKAR MISHRA Date: 2023.02.07 19:18:52 +05'30'