Sukarlal vs The State Of Madhya Pradesh
2023 Latest Caselaw 2134 MP

                                                               1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                       CRA No. 2172 of 2011
                                                (SUKARLAL Vs THE STATE OF MADHYA PRADESH)

                         Dated : 06-02-2023
                                 Shri J.K. Dehariya - Advocate for the appellant.

                                 Shri Yogesh Dhande - Government Advocate for the respondent/State.

On the joint request, the matter is finally heard. Reserved for judgment.

                              (SUJOY PAUL)                                 (AMAR NATH (KESHARWANI))
                                 JUDGE                                              JUDGE

                         HK

Signature Not Verified Signed by: HIMANSHU KOSHTA Signing time: 2/7/2023 10:46:05 AM