Jagprasad Yadav vs Raju Yadav And Anr.
2023 Latest Caselaw 2119 MP

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                                                    IN THE HIGH COURT OF MADHYA PRADESH
                                                                 AT JABALPUR
                                                                    CRA No. 1469 of 2005
                                                              (JAGPRASAD YADAV Vs RAJU YADAV AND ANR.)

                                     Dated : 06-02-2023
                                               Shri Ranjan Banerjee - Advocate for the appellant.

                                               Shri C.M. Tiwari - Government Advocate for the respondent/State.

On perusal of record, it reveals that the dispute involved in this matter may be resolved with the aid of mediator.

Principal District and Sessions Judge, Panna is directed to appoint a

Mediator placed at Ajaygarh.

Registry is directed to send a copy of impugned judgment and other relevant documents to Principal District and Sessions Judge, Panna.

List the matter alongwith Mediation report.

(RAJENDRA KUMAR (VERMA)) JUDGE

Amitabh

Signature Not Verified SAN

Digitally signed by AMITABH RANJAN Date: 2023.02.09 10:02:02 IST