Ramraj Singh vs Haridas
2023 Latest Caselaw 21968 MP

Madhya Pradesh High Court

Ramraj Singh vs Haridas on 20 December, 2023

Author: Dwarka Dhish Bansal

Bench: Dwarka Dhish Bansal

                                                       1
                            IN    THE     HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                   HON'BLE SHRI JUSTICE DWARKA DHISH BANSAL
                                           ON THE 20 th OF DECEMBER, 2023
                                           SECOND APPEAL No. 734 of 2021

                           BETWEEN:-
                           RAMRAJ SINGH, S/O SHRI HARI BHAJAN SINGH
                           PARIHAR, AGED ABOUT 62 YEARS, OCCUPATION:
                           AGRICULTURIST R/O VILLAGE KOTAR KALA, NEAR
                           STATE BANK, SIDHI TEHSIL GOPADBANS DISTRICT-
                           SIDHI (MADHYA PRADESH)

                                                                             .....APPELLANT
                           (BY SHRI ASHOK KUMAR JAIN - ADVOCATE )

                           AND
                           1.    HARIDAS S/O VISHESHAR GUPTA, AGED ABOUT
                                 59 YEARS, OCCUPATION: AGRICULTURIST R/O
                                 VILLAGE    MORCHA TEHSIL GOPADBANAS
                                 DISTRICT- SIDHI (MADHYA PRADESH)

                           2.    MEWALAL S/O VISHESHAR GUPTA, AGED ABOUT
                                 74  YEARS, OCCUPATION: AGRICULTURE R/O
                                 VILLAGE MORCHA TEHSIL GOPADBANAS,
                                 DISTRICT- SIDHI (MADHYA PRADESH)

                           3.    RAMSHARAN S/O VISHESHAR GUPTA, AGED
                                 ABOUT 64 YEARS, OCCUPATION: AGRICULTURE
                                 R/O      VILLAGE       MORCHA      TEHSIL
                                 GOPAD B AN AS , DISTRICT-  SIDHI (MADHYA
                                 PRADESH)

                           4.    NANDLAL S/O VISHESHAR GUPTA, AGED ABOUT
                                 51  YEARS, OCCUPATION: AGRICULTURE R/O
                                 VILLAGE            MORCHA         TEHSIL
                                 GOPAD B AN AS , DISTRICT- SIDHI (MADHYA
                                 PRADESH)

                           5.    MST.NANHU DEVI W/O LATE RAMLAKHAN, AGED
                                 ABOUT 71 YEARS, VILLAGE PATEL PULL KOTAHA
                                 SIDHI    TEH.GOPADBANAS, DISTRICT- SIDHI
                                 (MADHYA PRADESH)

Signature Not Verified
Signed by: VAISHALI
AGRAWAL
Signing time: 12/21/2023
5:53:51 PM
                                                         2
                           6.    ANUSUIYA PRASAD S/O LATE RAMLAKHAN,
                                 AGED ABOUT 50 YEARS, VILLAGE PATEL PULL
                                 KOTAHA SIDHI TEH.GOPADBANAS, DISTRICT-
                                 SIDHI (MADHYA PRADESH)

                           7.    RAMJEET S/O LATE RAMLAKHAN BANI, AGED
                                 ABOUT 40 YEARS, VILLAGE PATEL PULL KOTAHA
                                 SIDHI    TEH.GOPADBANAS, DISTRICT- SIDHI
                                 (MADHYA PRADESH)

                           8.    GEETA D/O LATE RAMLAKHAN, AGED ABOUT 30
                                 YEAR S, VILLAGE PATEL PULL KOTAHA SIDHI
                                 TEH.GOPADBANAS, DISTRICT- SIDHI (MADHYA
                                 PRADESH)

                           9.    STATE OF MADHYA PRADESH THROUGH
                                 C O L L E C T O R DISTRICT- SIDHI (MADHYA
                                 PRADESH)

                                                                                        .....RESPONDENTS
                           (MS. KAJOL JAISWAL AND SHRI HIMANSHU SHUKLA - ADVOCATES FOR
                           RESPONDENT 1 AND SHRI SANDEEP DUBEY - PANEL LAWYER FOR THE
                           RESPONDENT 9/STATE)

                                 This appeal coming on for admission this day, th e court passed the
                           following:
                                                               ORDER

This second appeal has been preferred by appellant/defendant 1- Ramraj Singh challenging the judgment and decree dated 06.03.2021 passed by 4th Additional District Judge, Sidhi in Civil Appeal No. 46A/2014 reversing the judgment and decree dated 03.07.2014 passed by 1st Civil Judge Class-I, Sidhi, District Sidhi in Civil Suit No.7A/2010, whereby trial Court decreed the respondent 1/plaintiff's suit for declaration of title and for declaring the sale deed dated 24.08.1998 null & void executed by defendants 2-6 in favour of defendant 1/appellant-Ramraj Singh, which upon filing civil appeal by defendant 1-Ramraj Singh has been reversed by dismissing the suit in toto.

2. After arguments at length, learned counsel for the appellant/defendant 1 submits that since decree is in favour of appellant/defendant 1, therefore he

does not want to press this second appeal.

3. Accordingly, second appeal is dismissed as withdrawn.

4. Pending application(s), if any, shall stand disposed off.

(DWARKA DHISH BANSAL) JUDGE vai