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Ravi Kushwaha vs The State Of Madhya Pradesh
2023 Latest Caselaw 21875 MP

Citation : 2023 Latest Caselaw 21875 MP
Judgement Date : 19 December, 2023

Madhya Pradesh High Court

Ravi Kushwaha vs The State Of Madhya Pradesh on 19 December, 2023

Author: Sujoy Paul

Bench: Sujoy Paul

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 6479 of 2023 (RAVI KUSHWAHA AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

CRA/07954/2023, CRRFC/00003/2023 Dated : 19-12-2023 Judgment delivered, signed and dated separately.



                                (SUJOY PAUL)                                   (BINOD KUMAR DWIVEDI)
                                   JUDGE                                               JUDGE

                           PK









 
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