Citation : 2023 Latest Caselaw 21872 MP
Judgement Date : 19 December, 2023
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRR No. 3751 of 2023 (UNNATI MARKETING Vs PATHAK AGENCY AND OTHERS)
Dated : 19-12-2023 None for applicant.
This revision has been preferred against the judgment of acquittal passed by the Appellate Court.
Registry has remarked that the maintainability of petition is under challenged.
None has appeared on behalf of the applicant is directed to remain present before this Court on the next date of hearing, otherwise appropriate order will be passed against the issue of maintainability.
List this matter after 4 weeks.
(ANURADHA SHUKLA) JUDGE
NP
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