Shubham Upadhyay vs The State Of Madhya Pradesh
2023 Latest Caselaw 21865 MP

Madhya Pradesh High Court

Shubham Upadhyay vs The State Of Madhya Pradesh on 19 December, 2023

Author: Sujoy Paul

Bench: Sujoy Paul

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 6737 of 2022 (SHUBHAM UPADHYAY Vs THE STATE OF MADHYA PRADESH)

Dated : 19-12-2023 Shri Ghanshyam Pandey - Advocate for the appellant.

Shri S.K. Kashyap - Government Advocate for the State of M.P.

Learned counsel for the appellant prays for time to argue the matter armed with relevant judgment of Supreme Court.

The case is adjourned.

List alongwith Cr.A. No.7558 of 2022.

                                 (SUJOY PAUL)                                  (BINOD KUMAR DWIVEDI)
                                    JUDGE                                              JUDGE

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