Omprakash vs Secretary The State Of Madhya Pradesh ...
2023 Latest Caselaw 21713 MP

Madhya Pradesh High Court

Omprakash vs Secretary The State Of Madhya Pradesh ... on 18 December, 2023

Author: Vijay Kumar Shukla

Bench: Vijay Kumar Shukla

                                                                  1
                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                        AT INDORE
                                                           WP No. 2203 of 2011
                                (OMPRAKASH Vs SECRETARY THE STATE OF MADHYA PRADESH AND 2 ORS. AND OTHERS)

                           Dated : 18-12-2023
                                     Parties through their counsel.

                                     Learned counsel for the respondent submits that the issue regarding

recovery is referred to the larger bench has already been heard and the judgment is awaited.

List the matter in the second week of January, 2024. The parties shall apprise about the judgment passed by the full bench.

(VIJAY KUMAR SHUKLA) JUDGE

Sourabh