Pradeep Jain vs The State Of Madhya Pradesh
2023 Latest Caselaw 21593 MP

Madhya Pradesh High Court

Pradeep Jain vs The State Of Madhya Pradesh on 15 December, 2023

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

                                                            1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                    CRA No. 1251 of 2008
                                            (PRADEEP JAIN Vs THE STATE OF MADHYA PRADESH)

                           Dated : 15-12-2023
                                 Shri Pramod Singh Tomar - Advocate & Ms. Arzoo Ali - Advocate for

                           appellant.
                                 Shri Saurabh Shukla - Panel Lawyer for the respondent/State.

Heard.

Reserved for judgment.

(G.S. AHLUWALIA) JUDGE

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