Parat Singh Thakur vs The State Of Madhya Pradesh
2023 Latest Caselaw 21079 MP

Madhya Pradesh High Court

Parat Singh Thakur vs The State Of Madhya Pradesh on 12 December, 2023

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                       1
                            IN    THE     HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                           ON THE 12 th OF DECEMBER, 2023
                                           WRIT PETITION No. 30282 of 2023

                           BETWEEN:-
                           1.    PARAT SINGH THAKUR, S/O LATE SHRI NARAYAN
                                 SINGH THAKUR, AGED ABOUT 62 YEARS,
                                 OCCUPATION: RETIRED AS SAHAYAK SHIKSHAK
                                 GOVT. PRIMARY SCHOOL BICHHUA KHURD
                                 JUNNARDEO DISTRICT CHHINDWARA (MADHYA
                                 PRADESH)

                           2.    ANIL KUMAR UKARLE S/O LATE NATHURAM
                                 UKARLE, AGED ABOUT 62 YEARS, RETIRED AS
                                 UPPER DIVISION TEACHER GOVT. MIDDLE
                                 SCHOOL    (MINORS)   DAMUA     DISTRICT
                                 CHHINDWARA (MADHYA PRADESH)

                           3.    HARI PRASAD NAGALE S/O LATE PANNA LAL
                                 NAGLE, AGED ABOUT 62 YEARS, RETIRED AS
                                 SAHAYAK SHIKSHAK GOVT. PRIMARY SCHOOL
                                 BICHHUAKHURD     JUNNARDEO     DISTRICT
                                 CHHINDWARA (MADHYA PRADESH)

                           4.    ASHISH   KUMAR    VASTRAKAR    S/O  LATE
                                 BINDADEEN VASTRAKAR, AGED ABOUT 63
                                 YEARS, RETIRED AS UPPER DIVISION TEACHER
                                 GOVT. BOYS MIDDLE SCHOOL KALICHHAPAR
                                 DISTRICT CHHINDWARA (MADHYA PRADESH)

                           5.    VIJAY   KUMAR      MALVIYA    S/O   LATE
                                 SUKHNANADAN MALVIYA, AGED ABOUT 63
                                 YEARS, RETIRED AS UPPER DIVISION TEACHER
                                 GOVT. BOYS MIDDLE SCHOOL KARMOHANI
                                 BANDHI DISTRICT CHHINDWARA (MADHYA
                                 PRADESH)

                           6.    MS. LAXMI BAGHEL D/O LATE NANDRAM
                                 BAGHEL, AGED ABOUT 67 YEARS, RETIRED AS
                                 ASSISTANT TEACHER GOVT. PRIMARY SCHOOL
Signature Not Verified
Signed by: PREMSHANKAR
MISHRA
Signing time: 12/13/2023
6:02:37 PM
                                                      2
                                 CHANDUA NAWEGAON DISTRICT CHHINDWARA
                                 (MADHYA PRADESH)

                           7.    RAM LAKHAN BIHARE S/O LATE AMARLAL
                                 BIHARE, AGED ABOUT 65 YEARS, RETIRED AS
                                 SAHAYAK SHIKSHAK GOVT. PRIMARY SCHOOL
                                 TORANWADI DISTRICT CHHINDWARA (MADHYA
                                 PRADESH)

                           8.    HEERA LAL VISHWAKARMA S/O LATE UJYAR
                                 VISHWAKARMA, AGED ABOUT 72 YEARS,
                                 RETIRED AS PRADHAN PATHAK GOVT. PRIMARY
                                 SCHOOL JHAROLI DISTRICT DAMOH (MADHYA
                                 PRADESH)

                                                                           .....PETITIONER
                           (BY SHRI UMA SHANKAR JAISWAL - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                 PRINCIPAL SECRETARY DEPARTMENT OF
                                 JANJATIYA KARYA VIBHAG MANTRALAYA
                                 VALLABH BHAWAN BHOPAL (MADHYA PRADESH)

                           2.    THE STATE OF M.P. THROUGH ITS PRINCIPAL
                                 SECRETARY SCHOOL EDUCATION DEPARTMENT
                                 MANTRALAYA VALLABH BHAWAN BHOPAL
                                 (MADHYA PRADESH)

                           3.    THE ASSISTANT COMMISSIONER JANJATIYA
                                 KARYA   VIBHAG   CHHINDWARA DISTRICT
                                 CHHINDWARA (MADHYA PRADESH)

                           4.    DISTRICT   EDUCATION  OFFICER   DAMOH
                                 DISTRICT DAMOH (MADHYA PRADESH)

                           5.    THE DISTRICT PENSION OFFICER CHHINDWARA
                                 DISTRICT CHHINDWARA (MADHYA PRADESH)

                           6.    THE DISTRICT PENSION     OFFICER DAMOH
                                 DISTRICT DAMOH (MADHYA PRADESH)

                           7.    THE  BLOCK   EDUCATION   OFFICER BLOCK
                                 JUNNARDEO DISTRICT CHHINDWARA (MADHYA
                                 PRADESH)

                           8.    THE  BLOCK    EDUCATION   OFFICER BLOCK
                                 JABERA DISTRICT DAMOH (MADHYA PRADESH)
Signature Not Verified
Signed by: PREMSHANKAR
MISHRA
Signing time: 12/13/2023
6:02:37 PM
                                                              3
                                                                                      .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                  This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                              ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                 (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                   CHIEF JUSTICE                                          JUDGE
                           psm