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Rajeshwar @ Pappu Tiwari vs The State Of Madhya Pradesh
2023 Latest Caselaw 20982 MP

Citation : 2023 Latest Caselaw 20982 MP
Judgement Date : 11 December, 2023

Madhya Pradesh High Court

Rajeshwar @ Pappu Tiwari vs The State Of Madhya Pradesh on 11 December, 2023

Author: Sujoy Paul

Bench: Sujoy Paul

                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                      CRA No. 3599 of 2014
                                       (RAJESHWAR @ PAPPU TIWARI Vs THE STATE OF MADHYA PRADESH)

                         Dated : 11-12-2023
                                 Judgment delivered, signed and dated separately.


                            (SUJOY PAUL)                                     (BINOD KUMAR DWIVEDI)
                               JUDGE                                                 JUDGE

                         manju




Signature Not Verified
Signed by: MANJU
Signing time:
12/12/2023

11:57:55 AM

 
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