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Pritam vs The State Of Madhya Pradesh
2023 Latest Caselaw 20768 MP

Citation : 2023 Latest Caselaw 20768 MP
Judgement Date : 7 December, 2023

Madhya Pradesh High Court

Pritam vs The State Of Madhya Pradesh on 7 December, 2023

Author: Prem Narayan Singh

Bench: Prem Narayan Singh

                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT INDORE
                                                        CRR No. 3460 of 2021
                                                  (PRITAM Vs THE STATE OF MADHYA PRADESH)

                          Dated : 07-12-2023
                                  Ms. Surbhi Bahal, learned counsel for the Petitioner .

                                  Shri Sagar Muley Pl appearing on behalf of Advocate General.
                                  Shri Varun Rathi, learned counsel for the Respondent [COMP].

Counsel for the petitioner prays for and is granted eight weeks time to file certain judgments.

List the matter after eight weeks.

(PREM NARAYAN SINGH) JUDGE

amit

 
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