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Onkar Prasad Tripathi vs The State Of Madhya Pradesh
2023 Latest Caselaw 20643 MP

Citation : 2023 Latest Caselaw 20643 MP
Judgement Date : 6 December, 2023

Madhya Pradesh High Court

Onkar Prasad Tripathi vs The State Of Madhya Pradesh on 6 December, 2023

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                      1
                           IN    THE    HIGH COURT OF MADHYA PRADESH
                                             AT JABALPUR
                                                   BEFORE
                                     HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                CHIEF JUSTICE
                                                      &
                                     HON'BLE SHRI JUSTICE VISHAL MISHRA
                                         ON THE 6 th OF DECEMBER, 2023
                                         WRIT PETITION No. 29635 of 2023

                          BETWEEN:-
                          ONKAR PRASAD TRIPATHI S/O SHRI MITHLESH
                          TRIPATHI, AGED ABOUT 67 YEARS, OCCUPATION:
                          RETIRED FOREST RANGER R/O SAWARKAR WARD
                          SHAKTI NAGAR MRWARA DISTRICT KATNI (MADHYA
                          PRADESH)

                                                                           .....PETITIONER
                          (BY SHRI ANSHUL TIWARI - ADVOCATE)

                          AND
                          1.    THE STATE OF MADHYA PRADESH THROUGH
                                PRINCIPAL SECRETARY DEPARTMENT OF
                                FINANCE VALLABH BHAWAN, BHOPAL (MADHYA
                                PRADESH)

                          2.    ADDITIONAL CHIEF SECRETARY DEPARTMENT
                                OF FOREST, SATPURA BHAWAN ARERA HILLS
                                BHOPAL (MADHYA PRADESH)

                          3.    STATE OF MADHYA PRADESH THROUGH ITS
                                PRINCIPAL      SECRETARY, R/O  GENERAL
                                ADMINISTRATION    DEPARTMENT, VALLABH
                                BHAWAN BHOPAL (MADHYA PRADESH)

                          4.    STATE   OF  MADHYA    PRADESH THROUGH
                                PRINCIPAL SECRETARY, VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                          5.    PRINCIPAL CHIEF CONSERVATOR OF FOREST
                                (VAN BAL PRAMUKH) VAN BHAWAN 1250,
                                BHOPAL BHOPAL (MADHYA PRADESH)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 12/8/2023
10:22:26 AM
                                                      2
                          6.    CHIEF CONSERVATOR OF FOREST, SHAHDOL
                                DISTRICT SHAHDOL (MADHYA PRADESH)

                          7.    DIVISIONAL  FOREST   OFFICER,  UMARIYA
                                DISTRICT UMARIYA (MADHYA PRADESH)

                          8.    DISTRICT    PENSION    OFFICER, UMARIYA
                                UMARIYA (MADHYA PRADESH)

                                                                                     .....RESPONDENTS
                          (BY SHRI PIYUSH JAIN - GOVERNMENT ADVOCATE)

                                This petition coming on for admission this day, Hon'ble Shri Justice
                          Ravi Malimath, Chief Justice passed the following:
                                                            ORDER

Learned counsels for the parties submit that the question of law that

arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                               (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                 CHIEF JUSTICE                                          JUDGE
                          sj









 
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