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Sampat Bai vs The State Of M.P.
2023 Latest Caselaw 20452 MP

Citation : 2023 Latest Caselaw 20452 MP
Judgement Date : 4 December, 2023

Madhya Pradesh High Court

Sampat Bai vs The State Of M.P. on 4 December, 2023

                                                                1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                       CRA No. 333 of 2003
                                                     (SAMPAT BAI Vs THE STATE OF M.P.)

                          Dated : 04-12-2023
                                Shri Manish Awasthy-Advocate for the appellant.

                                Shri B.K. Upadhyay-Dy. Government Advocate for the respondent/State.

Counsel for the appellant and the respondent is present. Learned counsel for the appellant has sought time to file translated copy of the judgment of the trial Court.

Post the matter on 05.12.2023.

(DUPPALA VENKATA RAMANA) JUDGE

rk.

 
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