Smt. Dharmvati Paigwar vs The State Of Madhya Pradesh
2023 Latest Caselaw 20290 MP

Madhya Pradesh High Court

Smt. Dharmvati Paigwar vs The State Of Madhya Pradesh on 1 December, 2023

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                         1
                           IN    THE       HIGH COURT OF MADHYA PRADESH
                                                AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                            ON THE 1 st OF DECEMBER, 2023
                                           WRIT PETITION No. 29338 of 2023

                          BETWEEN:-
                          SMT. DHARMVATI PAIGWAR W/O LATE SHRI SHYAM
                          SUNDER PAIGWAR, AGED ABOUT 67 YEARS,
                          OCCUPATION: PENSIONER (RETIRED HEAD CLERK)
                          R/O H.NO 1642/1646 KACHGHAR STATION ROAD
                          JHANDA CHOWK JABALPUR (MADHYA PRADESH)

                                                                                  .....PETITIONER
                          (BY SHRI SACHIN PANDEY - ADVOCATE)

                          AND
                          1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                PRINCIPAL SECRETARY SCHOOL EDUCATION
                                DEPARTMENT VALLABH BHAWAN AND BHOPAL
                                (MADHYA PRADESH)

                          2.    T H E S TAT E O F MADHYA PRADESH FINANCE
                                DEPARTMENT        THROUGH:   IT  FINANCE
                                D EPARTM EN T VALLABH BHAWAN BHOPAL
                                (MADHYA PRADESH)

                          3.    JOINT    DIRECTOR, T R E A S U R Y CIVIL   LINE
                                JABALPUR (MADHYA PRADESH)

                          4.    DISTRICT TREASURY OFFICER, JABALPUR
                                TREASURY    OFFICE,   JABALPUR DISTRICT
                                JABALPUR (MADHYA PRADESH)

                          5.    DISTRICT    PENSION     OFFICER     JABALPUR
                                JABALPUR    DISTRICT    JABALPUR     (MADHYA
                                PRADESH)

                          6.    DISTRICT   EDUCATION     OFFICER    JABALPUR
Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 12/4/2023
6:07:06 PM
                                                            2
                                JABALPUR     DISTRICT     JABALPUR      (MADHYA
                                PRADESH)

                          7.    BLOCK    EDUCATION    OFFICER  JABALPUR
                                DISTRICT JABALPUR (MADHYA PRADESH)

                                                                                    .....RESPONDENTS
                          (BY SHRI B.D. SINGH - DEPUTY ADVOCATE GENERAL)

                                This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                          Malimath, Chief Justice passed the following:
                                                            ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power

Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                               (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                 CHIEF JUSTICE                                          JUDGE
                          VV