Gajendra Kumar Bakshi vs The State Of Madhya Pradesh
2023 Latest Caselaw 20232 MP

Madhya Pradesh High Court

Gajendra Kumar Bakshi vs The State Of Madhya Pradesh on 1 December, 2023

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                     1
                           IN    THE    HIGH COURT OF MADHYA PRADESH
                                             AT JABALPUR
                                                   BEFORE
                                     HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                CHIEF JUSTICE
                                                      &
                                     HON'BLE SHRI JUSTICE VISHAL MISHRA
                                          ON THE 1 st OF DECEMBER, 2023
                                         WRIT PETITION No. 29560 of 2023

                          BETWEEN:-
                          GAJENDRA KUMAR BAKSHI S/O LATE SHRI BASNAT
                          LAL BAKSHI, AGED ABOUT 69 YEARS, OCCUPATION:
                          RETIRED AGRICULTURAL EXTENSION OFFICER R/O
                          VILLAGE AND POST KONDIA TEHSIL BAHORIBAND
                          DISTRICT KATNI (MADHYA PRADESH)

                                                                            .....PETITIONER
                          (BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

                          AND
                          1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                PRINCIPAL SECRETARY DEPARTMENT OF
                                FARMER       WELFARE  AND   AGRICULTURE
                                DEVELOPMENT DEPARTMENT MANTRALAYA
                                B H O PA L VALLABH BHAWAN, ARERA HILLS
                                BHOPAL (MADHYA PRADESH)

                          2.    THE     PRINCIPAL    SECRETARY FINANCE
                                D EPARTM EN T VALLABH BHAWAN BHOPAL
                                (MADHYA PRADESH)

                          3.    THE DIRECTOR, DIRECTORATE OF FARMER
                                WELFARE AND AGRICULTURE DEVELOPMENT
                                2ND FLOOR C WING VINDHAYCHAL BHAWAN
                                ARERA HILLS BHOPAL (MADHYA PRADESH)

                          4.    THE  COLLECTOR,    KATNI DISTRICT   KATNI
                                (MADHYA PRADESH)

                          5.    T H E DEPUTY     DIRECTOR   AGRICULTURE
                                DEPARTMENT OF FARMER WELFARE AND
                                AGRICULTURE DEVELOPMENT DEPARTMENT
                                KATNI DISTRICT KATNI (MADHYA PRADESH)
Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 12/4/2023
6:07:06 PM
                                                            2

                          6.    THE DISTRICT PENSION OFFICER,               KATNI
                                DISTRICT KATNI (MADHYA PRADESH)

                                                                                     .....RESPONDENTS
                          (BY SHRI B.D. SINGH - DEPUTY ADVOCATE GENERAL)

                                This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                          Malimath, Chief Justice passed the following:
                                                            ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others)

dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                               (RAVI MALIMATH)                                      (VISHAL MISHRA)
                                 CHIEF JUSTICE                                           JUDGE
                          VV