Smt. Hameeda Bano vs The State Of Madhya Pradesh
2023 Latest Caselaw 20227 MP

Madhya Pradesh High Court

Smt. Hameeda Bano vs The State Of Madhya Pradesh on 1 December, 2023

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                      1
                           IN    THE    HIGH COURT OF MADHYA PRADESH
                                             AT JABALPUR
                                                   BEFORE
                                     HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                CHIEF JUSTICE
                                                      &
                                     HON'BLE SHRI JUSTICE VISHAL MISHRA
                                          ON THE 1 st OF DECEMBER, 2023
                                          WRIT PETITION No. 29626 of 2023

                          BETWEEN:-
                          SMT. HAMEEDA BANO W/O SHRI TAHIR HUSSAIN,
                          AGED ABOUT 62 YEARS, OCCUPATION: RETIRED GOVT.
                          EMPLOYEE R/O H. NO. 1342 NEAR SANJEEVAN
                          HOSPITAL GOHALPUR DISTRICT JABALPUR (MADHYA
                          PRADESH)

                                                                             .....PETITIONER
                          (BY SHRI ANSHUL TIWARI - ADVOCATE)

                          AND
                          1.    THE STATE OF MADHYA PRADESH THROUGH
                                PRINCIPAL SECRETARY DEPARTMENT OF
                                SCHOOL EDUCATION    VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                          2.    STATE OF MADHYA PRADESH, THROUGH ITS
                                PRINCIPAL      SECRETARY      GENERAL
                                ADMINISTRATION     DEPARTMENT VALLABH
                                BHAWAN, BHOPAL (MADHYA PRADESH)

                          3.    STATE OF MADHYA PRADESH, THROUGH ITS
                                PRINCIPAL SECRETARY DEPARTMENT OF
                                FINANCE VALLABH BHAWAN, BHOPAL (MADHYA
                                PRADESH)

                          4.    THE COMMISSIONER PUBLIC INSTRUCTIONS
                                GAUTAM NAGAR BHOPAL (MADHYA PRADESH)

                          5.    THE DISTRICT EDUCATION OFFICER, DISTRICT
                                JABALPUR (MADHYA PRADESH)

                          6.    THE BLOCK EDUCATION       OFFICER JABALPUR
Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 12/4/2023
6:07:06 PM
                                                            2
                                (MADHYA PRADESH)

                          7.    THE DISTRICT PENSION OFFICER DISTRICT
                                JABALPUR (MADHYA PRADESH)

                                                                                    .....RESPONDENTS
                          (BY SHRI B.D. SINGH - DEPUTY ADVOCATE GENERAL)

                                This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                          Malimath, Chief Justice passed the following:
                                                            ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power

Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                               (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                 CHIEF JUSTICE                                          JUDGE
                          VV