Satish Kumar Choubey vs The State Of Madhya Pradesh
2023 Latest Caselaw 14236 MP

                                                           1
                            IN    THE      HIGH COURT OF MADHYA PRADESH
                                                AT JABALPUR
                                                     BEFORE
                                       HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                  CHIEF JUSTICE
                                                        &
                                       HON'BLE SHRI JUSTICE VISHAL MISHRA
                                               ON THE 29 th OF AUGUST, 2023
                                             WRIT PETITION No. 21006 of 2023

                           BETWEEN:-
                           SATISH KUMAR CHOUBEY S/O SHRI DADDANRAM
                           CHOUBEY, AGED ABOUT 65 YEARS, OCCUPATION:
                           RETIRED ASSISTANT TEACHER R/O 1030/C/1 SHASTRI
                           NAGAR (NEAR JAIN MANDIR) JABALPUR DISTRICT
                           JABALPUR (MADHYA PRADESH)

                                                                                       .....PETITIONER
                           (BY SHRI ANIRUDDHA PRASAD PANDEY - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                 DEPUTY SECRETARY FINANCE DEPARTMENT
                                 MANTRALAYA BHOPAL (MADHYA PRADESH)

                           2.    DISTRICT EDUCATION OFFICER JABALPUR
                                 DISTRICT JABALPUR (MADHYA PRADESH)

                           3.    BLOCK EDUCATION OFFICER BLOCK LAMETA
                                 GHAT JABALPUR DISTRICT JABALPUR (MADHYA
                                 PRADESH)

                           4.    DISTRICT    PENSION  OFFICER   JABALPUR
                                 DISTRICT JABALPUR (MADHYA PRADESH)

                                                                                    .....RESPONDENTS
                           (BY SHRI B.D. SINGH - DEPUTY ADVOCATE GENERAL)

                                 This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                            ORDER

Signature Not Verified Signed by: SANTOSH MASSEY Signing time: 01-09-2023 10:24:31

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                 (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                   CHIEF JUSTICE                                          JUDGE
                           SKM




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 01-09-2023
10:24:31