Lekh Ram Singh vs The State Of Madhya Pradesh
2023 Latest Caselaw 14233 MP

                                                       1
                            IN    THE     HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                             ON THE 29 th OF AUGUST, 2023
                                           WRIT PETITION No. 20755 of 2023

                           BETWEEN:-
                           LEKH RAM SINGH S/O LATE SHRI RAM NARAYAN
                           SINGH, AGED ABOUT 62 YEARS, OCCUPATION:
                           RETIRED AGRICULTURE DEVELOPMENT OFFICER
                           FROM THE OFFICE OF SENIOR AGRICULTURE
                           DEVELOPMENT OFFICE KISHAN KALYAN TATHA
                           KRISHI VIKAS BLOCK RAMPUR BAGHELAN DISTRICT
                           SATNA (M.P) R/O SHIVANSH BHAWAN SHIV COLONY
                           GALI NO. 1, SIDHARTH NAGAR, SATNA DISTRICT
                           SATNA (MADHYA PRADESH)

                                                                              .....PETITIONER
                           (BY SHRI AJEET KUMAR SINGH - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                 SECRETARY KISAN KALAYAN TATHA KRISHI
                                 VIKAS MANTRALAYA, VALLABH BHAWAN
                                 BHOPAL (MADHYA PRADESH)

                           2.    DIRECTOR, KISAN KALYAN TATHA KRISHI VIKAS
                                 VINDHYACHAL BHAWAN BHOPAL (MADHYA
                                 PRADESH)

                           3.    JOINT DIRECTOR, KISAN KALYAN TATHA KRISHI
                                 V I K A S KOTHI COMPOUND REWA (MADHYA
                                 PRADESH)

                           4.    DEPUTY    DIRECTOR, KISAN KALYAN TATHA
                                 KRISHI VIKAS BESIDE COLLECTOR REST HOUSE
                                 SATNA (MADHYA PRADESH)

                           5.    SUB DIVISIONAL OFFICER, AGRICULTURE, KISAN
                                 KALYAN TATHA KRISHI VIKAS CIVIL LINE SATNA
Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 01-09-2023
10:24:31
                                                              2
                                  (MADHYA PRADESH)

                           6.     DISTRICT     TREASURY     OFFICER, SATNA
                                  DISATRICT SATNA (MADHYA PRADESH)

                           7.     DISTRICT    PENSION              OFFICER, SATNA
                                  COLLECTRATE BUILDING           SATNA (MADHYA
                                  PRADESH)

                                                                                      .....RESPONDENTS
                           (SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE FOR RESPONDENTS
                           NO. 1, 6 AND 7)

                                  This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                              ORDER

Learned counsels for the parties submit that the question of law that

arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                 (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                   CHIEF JUSTICE                                          JUDGE
                           SKM




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 01-09-2023
10:24:31