Smt. Kamal Agrawal vs The State Of Madhya Pradesh
2023 Latest Caselaw 14210 MP

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                           IN    THE    HIGH COURT OF MADHYA PRADESH
                                             AT JABALPUR
                                                   BEFORE
                                     HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                CHIEF JUSTICE
                                                      &
                                     HON'BLE SHRI JUSTICE VISHAL MISHRA
                                           ON THE 29 th OF AUGUST, 2023
                                          WRIT PETITION No. 21533 of 2023

                          BETWEEN:-
                          SMT. KAMAL AGRAWAL W/O SHRI AWADH NARESH
                          AGRAWAL, AGED ABOUT 68 YEARS, OCCUPATION:
                          RETIRED SUPERVISOR FROM THE OFFICE OF PROJECT
                          OFFICER MAHILA EVAM BAL VIKAS BLOCK RAMPUR
                          BAGHELAN DISTRICT SATNA R/O NEAR BODIYA DAL
                          MIL DALIBABA SATNA NOW AT PRESENT R/O E-2
                          KACHNAR CITY VIJAY NAGAR JABALPUR (MADHYA
                          PRADESH)

                                                                            .....PETITIONER
                          (BY SHRI AJEET KUMAR SINGH - ADVOCATE)

                          AND
                          1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                PRINCIPAL SECRETARY MAHILA EVAM BAL
                                VIKAS VALLABH BHAWAN BHOPAL (MADHYA
                                PRADESH)

                          2.    COM M ISSIONER MAHILA EVAM BAL VIKAS
                                VIJAYRAJE VASTSALYA BHAWAN ARERA HILLS
                                BHOPAL (MADHYA PRADESH)

                          3.    DISTRICT PROJECT OFFICER MAHILA EVAM BAL
                                V I K A S MASTAR PLAN SATNA DISTT. SATNA
                                (MADHYA PRADESH)

                          4.    PROJECT OFFICER MAHILA EVAM BAL VIKAS
                                BLOCK RAMPUR BAGHELAN DISTRICT SATNA
                                (MADHYA PRADESH)

                          5.    DISTRICT PENSION OFFICER DISTRICT SATNA
                                (MADHYA PRADESH)
Signature Not Verified
Signed by: MANVENDRA
SINGH PARIHAR
Signing time: 8/31/2023
12:47:23 PM
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                          6.     DISTRICT TREASURY OFFICER COLLECTRET
                                 BUILDING SATNA DISTT. SATNA (MADHYA
                                 PRADESH)

                                                                                     .....RESPONDENTS
                          (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE )

                                 This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                          Malimath, Chief Justice passed the following:
                                                             ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others)

dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                  CHIEF JUSTICE                                          JUDGE
                          MSP




Signature Not Verified
Signed by: MANVENDRA
SINGH PARIHAR
Signing time: 8/31/2023
12:47:23 PM