Prahlad Singh Kachhawaha vs Madhya Pradesh Purva Kshetra ...
2023 Latest Caselaw 14206 MP

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                            IN    THE      HIGH COURT OF MADHYA PRADESH
                                                AT JABALPUR
                                                     BEFORE
                                       HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                  CHIEF JUSTICE
                                                        &
                                       HON'BLE SHRI JUSTICE VISHAL MISHRA
                                               ON THE 29 th OF AUGUST, 2023
                                             WRIT PETITION No. 20790 of 2023

                           BETWEEN:-
                           PRAHLAD SINGH KACHHAWAHA S/O SHRI MOTI LAL
                           KACHHAWAHA, AGED ABOUT 67 YEARS, OCCUPATION:
                           RETD. SR. LINE ATTENDANT FROM THE OFFICE OF E.E.
                           (CITY) EAST, MPPKVV CO. LTD. JABALPUR R/O 2350/5/F
                           PUNJAB BANK COLONY DAMOH NAKA JABALPUR
                           (M.P.) (MADHYA PRADESH)

                                                                                       .....PETITIONER
                           (BY SHRI PRAMOD KUMAR KHARE - ADVOCATE)

                           AND
                           1.    MADHYA PRADESH PURVA KSHETRA VIDYUT
                                 VITRAM COMPANY THROUGH ITS MANAGING
                                 DIRECTOR    SHAKTI   BHAWAN, RAMPUR
                                 JABALPUR (MADHYA PRADESH)

                           2.    CHIEF ENGINEER (JR) MADHYA PRADESH PURVA
                                 KSHETRA VIDYUT VITRAN CO. LTD. RAMPUR
                                 JABALPUR (MADHYA PRADESH)

                           3.    EXECUTIVE ENGINEER (CITY) EAST POORVA
                                 KSHETRA VIDYUT VITRAN CO. LTD. NEAR
                                 GOKULDAS DHARMSHALA JABALPUR (MADHYA
                                 PRADESH)

                                                                                    .....RESPONDENTS


                                 This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 8/31/2023
12:06:38 PM
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                                                                ORDER

Learned counsel for the petitioner submits that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, he pleads that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                   (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                     CHIEF JUSTICE                                          JUDGE
                           vibha




Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 8/31/2023
12:06:38 PM