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Amber vs Vatsal Thr. Smt. Rachana
2023 Latest Caselaw 14146 MP

Citation : 2023 Latest Caselaw 14146 MP
Judgement Date : 28 August, 2023

Madhya Pradesh High Court
Amber vs Vatsal Thr. Smt. Rachana on 28 August, 2023
Author: Prem Narayan Singh
                                                             1
                          IN     THE       HIGH COURT OF MADHYA PRADESH
                                                 AT INDORE
                                                    BEFORE
                                   HON'BLE SHRI JUSTICE PREM NARAYAN SINGH
                                               ON THE 28 th OF AUGUST, 2023
                                           CRIMINAL REVISION No. 570 of 2014

                         BETWEEN:-
                         AMBER S/O VISHNU BHATI 14/2, TAMOLI BAKHAL
                         INDORE (MADHYA PRADESH)

                                                                                         .....PETITIONER
                         (NONE PRESENT)

                         AND
                         VATSAL THR. SMT. RACHANA W/O AMBAR M-291,
                         VIGHYAN NAGAR AANPURNA ROAD INDORE (MADHYA
                         PRADESH)

                                                                                        .....RESPONDENT
                         (NONE PRESENT)

                               Th is revision coming on for hearing this day, th e court passed the
                         following:
                                                              ORDER

1. This Revision has been filed under Section 19(4) of Family Courts

Act, 1984 against the judgment dated 08/02/2014 passed by the learned First Additional Principal Judge, Family Court, Indore.

2. On earlier occasions i.e. on 13.03.2023 and 14.11.2022 also no one appeared on behalf of the petitioner.

3. Even today, none present for the petitioner. It seems that the petitioner has lost interest in prosecuting the matter.

In view of aforesaid, present Criminal Revision No. 570/2014 is dismissed for want of prosecution. Signature Not Verified Signed by: AKANKSHA LAHORIYA Signing time: 9/1/2023 6:49:03 PM

(PREM NARAYAN SINGH) JUDGE akanksha

Signature Not Verified Signed by: AKANKSHA LAHORIYA Signing time: 9/1/2023 6:49:03 PM

 
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