Smt. Gangotri Silekar vs The State Of Madhya Pradesh
2023 Latest Caselaw 13764 MP

                                                               1
                            IN      THE       HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                        BEFORE
                                          HON'BLE SHRI JUSTICE VISHAL DHAGAT
                                                 ON THE 22 nd OF AUGUST, 2023
                                            MISC. CRIMINAL CASE No. 7222 of 2013

                           BETWEEN:-
                           SMT. GANGOTRI SILEKAR W/O SHRI SACHINDRA
                           S I L E K A R GARHA, TEH WARASEONI, DISTRICT
                           BALAGHAT (MADHYA PRADESH).

                                                                                           .....PETITIONER
                           (BY SHRI SANJAY SHARMA - ADVOCATE)

                           AND
                           THE STATE OF MADHYA PRADESH THR. P.S. KOTWALI,
                           DISTRICT BALAGHAT (MADHYA PRADESH).

                                                                                          .....RESPONDENT
                           (BY SHRI A.S. PATHAK - GOVERNMENT ADVOCATE)

                                   This application coming on for admission this day, the court passed the
                           following:
                                                                ORDER

Petitioner has filed this petition under Section 482 of the Code of

Criminal Procedure for quashing of FIR No. 65/2012, registered at Police Station Kotwali, District Balaghat and also further proceedings pending in Criminal Case No. 952/2012 pending before Chief Judicial Magistrate, Balaghat (MP).

2. As per report received from trial Court, case has already been decided by judgment dated 11.09.2017.

3. In view of same, petition has become infructuous, hence, same is dismissed as infructuous. Signature Not Verified Signed by: VINOD KUMAR TIWARI Signing time: 23-08-2023 17:08:27

(VISHAL DHAGAT) JUDGE vkt

Signature Not Verified Signed by: VINOD KUMAR TIWARI Signing time: 23-08-2023 17:08:27