Vidhya Khanna vs The State Of Madhya Pradesh
2023 Latest Caselaw 13433 MP

IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 13268 of 2023 (VIDHYA KHANNA Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Dated : 17-08-2023 Shri Anand Agrawal - Advocate for petitioner.

Ms.Harshlata Soni - Panel Lawyer for State. Counsel for petitioner submits that mater is squarely covered by the judgment of the Hon'ble Apex court in the matter of State of Punjab Vs. Rafiq Masih reported in (2015) 4 SCC 334.

Counsel for State prays for time to obtain instructions.

List in the next week.

(SUBODH ABHYANKAR) JUDGE

BDJ

Signature Not Verified Signed by: BHUNESHWAR DATT Signing time: 17-08-2023 19:13:01