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Municipal Corporation Thr. vs Shashimohan Bhan
2023 Latest Caselaw 13401 MP

Citation : 2023 Latest Caselaw 13401 MP
Judgement Date : 17 August, 2023

Madhya Pradesh High Court
Municipal Corporation Thr. vs Shashimohan Bhan on 17 August, 2023
Author: Roopesh Chandra Varshney
                                                                1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT GWALIOR
                                                         FA No. 495 of 2005
                                       (MUNICIPAL CORPORATION THR. Vs SHASHIMOHAN BHAN AND OTHERS)

                           Dated : 17-08-2023
                                   None for the appellant.

                                   Shri Harish Kumar Dixit, learned counsel for the proposed LRs of
                           respondents No.3 and 4.

Shri Dinesh Baghel, learned counsel for the respondents No.7, 8, 9, 14 and 22.

Heard on IA No.182/2019, which is an application under Section 5 of

Limitation Act.

For the reasons mentioned in the aforesaid application, same is allowed and the delay is condoned.

Also heard on IA No.185/2019, which is an application under Order 22 Rule 4 of CPC for bringing proposed LRs of deceased/respondent No.3- Chandra Mohan Bhan on record and IA No.3850/2023, which is an application under Order 22 Rule 4 CPC for bringing proposed LRs of deceased/respondent No.4-Prakash Mohan Bhan on record and IA No.186/2019, which is an application under Order 22 Rule 9 CPC for setting

aside the abatement.

For the reasons mentioned in the applications, same are allowed and abatement is hereby set aside.

L e t necessary amendments in the cause title of appeal memo be incorporated within a period of seven working days.

On perusal of the record, it appears that the judgment of the trial Court has been passed by me (Justice Roopesh Chandra Varshney), 8th Additional Signature Not Verified Signed by: SHIVANI SINGH RAJPUT Signing time: 18-08-2023 10:07:50 AM

District Judge, Gwalior.

List this matter before another Bench for final hearing in the month of October, 2023.

(ROOPESH CHANDRA VARSHNEY) JUDGE

shivani

Signature Not Verified Signed by: SHIVANI SINGH RAJPUT Signing time: 18-08-2023 10:07:50 AM

 
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