Shri Balbeer Singh Thakur vs The State Of Madhya Pradesh
2023 Latest Caselaw 13367 MP

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                            IN    THE     HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                            ON THE 17 th OF AUGUST, 2023
                                           WRIT PETITION No. 20189 of 2023

                           BETWEEN:-
                           1.    SHRI BALBEER SINGH THAKUR S/O LATE SHRI
                                 MADAHEE SINGH, AGED ABOUT 62 YEARS,
                                 OCCUPATION: RETIRED GOVT. HEAD MASTER
                                 MIDDLE SCHOOL R/O HOUSE NO. 7, VILLAGE
                                 KANKARDEHI, MAJAULI, DISTRICT JABALPUR
                                 (MADHYA PRADESH)

                           2.    MOHAMMAD       HUSSAIN    S/O C/O    DOST
                                 MOHAMMAD,      AGED    ABOUT  62   YEARS,
                                 OCCUPATION: RETIRED GOVT. ASSISTANT
                                 TEACHER R/O HOUSE NO. 79, WARD NO. 3,
                                 MAJAULI, DISTRICT (MADHYA PRADESH)

                           3.    HIRDYESH PANDEY S/O ASHWANI PANDEY, AGED
                                 ABOUT 62 YEARS, OCCUPATION: RETIRED GOVT.
                                 ASSISTANT TEACHER R/O HOUSE 224, WARD NO
                                 9, SIHORA (MADHYA PRADESH)

                                                                             .....PETITIONERS
                           (BY SHRI SUDEEP SINGH SAINI - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH
                                 CHIEF SECRETARY VALLABH BHAWAN DISTT.
                                 BHOPAL (MADHYA PRADESH)

                           2.    THE   SECRETARY, EDUCATION AND SCHOOL
                                 D EPARTM EN T VALLABH BHAWAN BHOPAL
                                 (MADHYA PRADESH)

                           3.    THE   COMMISSIONER, PUBLIC EDUCATION
                                 GAUTAM NAGAR BHOPAL (MADHYA PRADESH)

Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 8/21/2023
10:25:38 AM
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                           4.       ASSISTANT      COMMISSIONER, EDUCATION
                                    DEPARTM ENT DIVISION JABALPUR (MADHYA
                                    PRADESH)

                           5.       DISTRICT  EDUCATION   OFFICER, DISTRICT
                                    EDUCATION DEPARTMENT DISTRICT JABALPUR
                                    (MADHYA PRADESH)

                           6.       DISTRICT     PENSION   OFFICER, JABALPUR
                                    DISTRICT JABALPUR (MADHYA PRADESH)

                                                                                        .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                    This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                                ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                   (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                     CHIEF JUSTICE                                          JUDGE
                           vibha




Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 8/21/2023
10:25:38 AM