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Nikhil Shukla vs Smt.Ragini Shukla
2023 Latest Caselaw 13244 MP

Citation : 2023 Latest Caselaw 13244 MP
Judgement Date : 14 August, 2023

Madhya Pradesh High Court
Nikhil Shukla vs Smt.Ragini Shukla on 14 August, 2023
Author: Anuradha Shukla
                                                     1
                       IN THE HIGH COURT OF MADHYA PRADESH
                                    AT JABALPUR
                                              CRR No. 960 of 2022
                                    (NIKHIL SHUKLA Vs SMT.RAGINI SHUKLA AND OTHERS)

 Dated : 14-08-2023
            Shri Nikhil Tiwari - Advocate for the applicant.

            Shri G. P. Tripathi - Advocate for the respondents.

The parties are directed to file their affidavits regarding their assets and liabilities in compliance with the judgment of Hon'ble the Apex court passed in Rajnesh v. Neha and another (2021) 2 SCC 324.

List the case for filing of affidavits and final disposal at the motion hearing stage on 29.8.2023.

(ANURADHA SHUKLA) JUDGE

ps

Digitally signed by PRASHANT SHRIVASTAVA Date: 2023.08.14 17:58:46 +05'30' Adobe Reader version: 11.0.8

 
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