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Vanshmani Prasad Vaishya vs The State Of Madhya Pradesh
2023 Latest Caselaw 13242 MP

Citation : 2023 Latest Caselaw 13242 MP
Judgement Date : 14 August, 2023

Madhya Pradesh High Court
Vanshmani Prasad Vaishya vs The State Of Madhya Pradesh on 14 August, 2023
Author: Vivek Agarwal
                                                            1
                          IN      THE        HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                      BEFORE
                                        HON'BLE SHRI JUSTICE VIVEK AGARWAL
                                                  ON THE 14 th OF AUGUST, 2023
                                         MISC. CRIMINAL CASE No. 33644 of 2023

                         BETWEEN:-
                         VANSHMANI PRASAD VAISHYA S/O LANKA PRASAD,
                         AGED ABOUT 23 YEARS, OCCUPATION: LABOUR
                         VILLAGE PIPRA POST TIYARA PS WAIDHAN DISTT.
                         SINGRAULI (MADHYA PRADESH)

                                                                                         .....APPLICANT
                         (BY SHRI PANKAJ KUMAR GUPTA - ADVOCATE)

                         AND
                         THE STATE OF MADHYA PRADESH THROUGH P.S.
                         WAIDHAN DISTRICT SINGRAULI (MADHYA PRADESH)

                                                                                      .....RESPONDENTS
                         (STATE BY SHRI V.P.TIWARI - GOVERNMENT ADVOCATE)

                                This application coming on for admission this day, the court passed the
                         following:
                                                             ORDER

In view of the report of learned Special Judge, NDPS, Singrauli that the

case is fixed for judgment on 17.8.2023, no indulgence is required in this third bail application.

At this stage, learned counsel for the applicant prays for withdrawal of this bail application.

Accordingly this third bail application stands dismissed as withdrawn.

(VIVEK AGARWAL) Signature Not Verified Signed by: AMIT JAIN Signing time:

8/14/2023 7:32:48 PM

JUDGE amit

Signature Not Verified Signed by: AMIT JAIN Signing time:

8/14/2023 7:32:48 PM

 
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